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State of Odisha - Section

Section 11 in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

11. Grant of accreditation to free lance Journalists.

- The Committee may consider the grant of accreditation to an applicant not attached to any particular news media Organisation; provided that such a person has at least 20 years experience as a full time journalist and has a proven income of not less than Rs. 25,000 per annum from journalistic activities.