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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(e) in The Oil Mines Regulations, 2017

(e)
(i)the sectionalising valves are installed where required for operation and maintenance and control of emergencies;
(ii)the factors such as topography of the location, ease of operation and maintenance including requirements for section line fill are considered in deciding the location of the valves: