[Cites 0, Cited by 0]
[Section 34]
[Entire Act]
State of Odisha - Subsection
Section 34(3) in The Orissa Government Servants' Conduct Rules, 1959
| Sl. No. | Brief description | Extent of interest | Value | In whose name (self, wife, child, dependant,other relation or benamidar) the asset is or was | Date and manner of acquisition or disposal | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |