Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4C in The Punjab Prohibition of Cow Slaughter Act, 1955 4C. [ Special permits. [Inserted vide Punjab Act 2 of 1981.] - the Government may issue special permits for export of cows if it is of opinion that it will be in the public interest to do so].
