Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(ii) in The Cinematograph (Certification) Rules, 1983 (ii)The location of the Head Office/Regional Office/production office of the film [producing] [ Substituted by G.S.R. 134 (E), dated 18-3-1996 (w.e.f. 18-3-1996) ] company.
