Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Ayurvedic Medicine Rules, 1960

(3)The candidate shall sign the nomination paper declaring that he is willing to serve in the Council or Faculty, if elected. In the absence of such declaration the nomination shall be treated as invalid.