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State of Gujarat - Section

Section 97 in The Bombay Land Revenue Code, 1879

97. Assistance to be given by holders and others in the measurement or classification of lands.

- It shall be lawful for the survey officer to call upon all holders of land and other persons interested therein to assist in the measurement or classification of the lands to which the survey extends by furnishing flag holders; and in the event of necessity for employing hired labour for this or other similar object, incidental to survey operations, it shall be lawful to assess the cost thereof, with all contingent expenses on the lands surveyed, for collection as a revenue demand.