Section 56(2)(a) in The Punjab Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(2)(a) in The Punjab Motor Vehicles Rules, 1989

(a)a non-official member, who has his residence at a place other than the headquarters of the authority, will draw halting allowance at full rate even for the day on which he may not have halted for full twenty-four hours at place at which the meeting of the authority is held; and

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State of Punjab - Subsection

Section 56(2)(a) in The Punjab Motor Vehicles Rules, 1989