Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] Union of India - Subsection Section 77(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (4)Dock workers employed in loading or unloading or otherwise handling dangerous goods shall be provided with suitable protective equipments.
