Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 425(1)] [Section 425] [Entire Act]

Union of India - Subsection

Section 425(1)(b) in The Companies Act, 1956

(b)voluntary ; [*] [ The words " or" omitted by Act 11 of 2003, Section 48.]