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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(a) in Bihar State Minorities Commission Act, 1991

(a)forward a copy of a complaint or substance thereof to the concerned authority, department or public servant and call for a report or comments about the statements made in the complaint, within a specified time;