Supreme Court - Daily Orders
Ramesh Dahyalal Shah vs The State Of Maharashtra on 5 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.45 COURT NO.15 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 169/2019
RAMESH DAHYALAL SHAH Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 05-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Amit K. Nain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission of the Court to withdraw the Writ Petition with the liberty to approach the High Court.
The Writ Petition is dismissed as withdrawn with the liberty in terms of the prayer made.
(POOJA CHOPRA) (RAJINDER KAUR)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.07.08
16:50:53 IST
Reason: