Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 124 in The Indian Electricity Rules, 1956

124. Portable and transportable machines .-The person authorised to operate an electrically driven coal-cutter, or other portable or transportable machine, shall not leave the machine while it is in operation and shall, before leaving the area in which such machine is operating, ensure that the supply is disconnected from the flexible cable which supplies the machine. When any such machine is in operation, steps shall be taken to ensure that the flexible cable is not dragged along by the machine:

[Provided that all portable and transportable machines used in underground mines shall operate on remote control from the concerned switchgear with Pilot Core Protection.]