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[Cites 0, Cited by 0] [Section 25B(3)] [Section 25B] [Entire Act]

Union of India - Subsection

Section 25B(3)(c) in THE FINANCE ACT, 2021

(c)whether any report referred to in the proviso to sub-section (6) has been sent to the Corporation’s auditor, and the manner in which the Corporation’s auditor has dealt with it in preparing the auditor’s report;