Supreme Court - Daily Orders
Sidhu Yadav @ Siddharth vs State Of Nct Of Delhi on 8 September, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.37 COURT NO.1 SECTION-IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s).24422/2017
(Arising out of impugned final judgment and order dated 21-03-2017
in CRLMC No.1150/2017 passed by the High Court of Delhi at New
Delhi)
SIDHU YADAV @ SIDDHARTH Petitioner(s)
VERSUS
STATE OF NCT OF DELHI Respondent(s)
(IA No.81668/2017-CONDONATION OF DELAY IN FILING)
Date : 08-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Rajesh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
The special leave petition is dismissed.
(SATISH KUMAR YADAV) (SHAKTI PARKASH SHARMA)
AR-CUM-PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.09.08
17:55:30 TLT
Reason: