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[Cites 0, Cited by 0] [Section 40(25)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(25)(ii) in West Bengal Co-operative Societies Rules, 2011

(ii)As soon as the election is over, the result shall be immediately declared in the meeting, published in the Notice Board of the Society and recorded in the minute book of the Board under the attestation of the Presiding Officer or the Election Officer, as the case may be.