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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(5)provided that the upper age-limit for the reservists, namely the Defence Service Personnel transferred to the reserve, shall be 50 years;Note.- (1) This relaxation will remain in force for a period ending 1st January, 1962.