Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] State of Assam - Section Section 81 in Assam Panchayat Act, 1994 81. Standing Committees. - The Zilla Parishad shall have the follwing Standing Committees, namely :(a)General Standing Committee,(b)Finance and Audit Committee,(c)Social Justice Committee,(d)Planning and Development Committee.
