Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Securities and Exchange Board of India Act, 1992 (2)Every application for registration shall be in such manner and on payment of such fees as may be determined by regulations.
