Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(12) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962 (12)The Rajasthan Colonisation Act, 1954 (Rajasthan Act 27 of 1954).Section 2. - Omit clause [iii].Section 22. - Substitute "State Government" for "Commissioner".The Schedule - [1] In clause 3, substitute "Revenue Appellate Authority" for "Commissioner".[2] In clause 5, substitute "Board" for "Commissioner".
