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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(2) in Telangana Urban Areas (Development) Act, 1975

(2)The Government may suo motu or on a reference from the Authority make any modifications to the plan, whether such modifications are of the nature specified in sub-section (1) or otherwise.