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[Cites 0, Cited by 23] [Entire Act]

State of Gujarat - Section

Section 76 in The Bombay Public Trusts Act, 1950

76. Civil Procedure Code to apply to proceedings [before Court] [These words were inserted by Bombay 6 of 1960, Section 38.] under this Act.

- Save in so far as they may be inconsistent with anything contained in this Act, the provisions of the Code of Civil Procedure, 1908, shall apply to all proceedings before the court under this Act.