Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Chattisgarh - Subsection Section 12(7) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002 (7)The applications received by the nodal agency shall be processed and disposed off in the manner prescribed.
