Madhya Pradesh High Court
Richa Arjariya vs The State Of Madhya Pradesh on 18 June, 2018
1
THE HIGH COURT OF MADHYA PRADESH
W.P. No. 12531/2018
Richa Arjariya and another
Vs.
State of M.P. and others
Gwalior, 18/06/2018
Shri Deependra Raghuvanshi, learned counsel for
the petitioners.
Shri N.S. Kirar, learned Government Advocate for
the respondents/State.
It is stated on behalf of the petitioners that an outside counsel has to address the matter on admission. Therefore, as prayed for, list next week.
(Sanjay Yadav) (Ashok Kumar Joshi)
Judge Judge
shubh*
Digitally signed by SHUBHANKAR
MISHRA
Date: 2018.06.18 16:49:58 +05'30'