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State of Madhya Pradesh - Section

Section 18 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

18. Power of General Council.

(1)The General Council shall have all the powers necessary for the administration or management of the Sansthan or for conducting its affairs, including the power to review the action of all other committees and shall exercise all powers of the Sansthan not otherwise provided in this Act.
(2)Without prejudice to the generality of the power conferred by sub-section (1), the General Council shall-
(a)recommend the broad policies and programmes of the Sansthan and suggest measures for improvement and development of the Sansthan.
(b)consider and pass the resolution on the annual report, the financial estimates and audit report of such accounts; and
(c)perform such other functions as it may deem necessary for the better functioning and administration of the Sansthan.