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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)The Vice-Chancellor shall be the ex-officio Chairman of the Selection Committee. In the absence of the Chairman the member nominated by him shall temporarily act as the Chairman of the Selection Committee.