Allahabad High Court
Smt. Payal Agrawal vs Deepak Garg on 6 January, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 57980 of 2009 Petitioner :- Smt. Payal Agrawal Respondent :- Deepak Garg Petitioner Counsel :- B.N. Agrawal,Sanjay Agrawal Respondent Counsel :- Nirvikar Gupta Hon'ble V.K. Shukla J.
Heard judgment reserved.
Put up on 18.01.2010 for delivery of judgment. Interim order already passed is extended till the judgment is delivered.
Order Date :- 6.1.2010 Dhruv