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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in Atomic Energy (Radiation Protection) Rules, 2004

(e)in respect of licence for operation of a radiation installation -
(i)all the requirements relating to safety specified by the competent authority in the relevant safety codes and safety standards have been satisfied in the construction of the radiation installation;
(ii)workers have appropriate training and instructions in radiation safety, in addition to the appropriate qualification and training required for performing their intended tasks;
(iii)a Radiological Safety Officer is designated in accordance with rule 19;
(iv)appropriate radiation monitors and dosimetry devices are available with the applicant for purposes of radiation surveillance;