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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(13) in Telangana Panchayat Raj Act, 2018

(13)All the Village Level Functionaries of the Departments listed in Schedule - VII shall attend the Gram Sabha and implement the resolutions of the Gram Sabha following the established procedure failing which they shall be liable for disciplinary action.