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[Cites 0, Cited by 5] [Section 115(1)] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(1)(a) in The Customs Act, 1962

(a)any vessel which is or has been within the Indian customs waters, any aircraft which is or has been in India, or any vehicle which is or has been in a customs area, while constructed, adapted, altered or fitted in any manner for the purpose of concealing goods;