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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(k) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(k)calling for information and records, conducting inspections, inquiries and audit of the operations for the purposes of this Act of the Core Digital Data Repository, core data collection agencies and other agencies appointed under this Act;