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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(r) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(r)to cooperate with other institutions, universities, authorities or associations or any other public or private bodies in such manner and for such purpose as Institute may determine;