Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 194 in The Air Force Act, 1950 194. Powers of British officer.— A British officer shall have all the powers conferred by this Act on an officer of corresponding rank or holding a corresponding appointment.
