Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Bombay High Court

Dayanand Anglo Vedic College Trust And ... vs The State Of Maharashtra Through The ... on 3 July, 2019

Author: N. J. Jamadar

Bench: R. M. Borde, N. J. Jamadar

hcs
                                                                        6.w845.18.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                                WRIT PETITION NO.845 OF 2018

      Dayanand Anglo Vedic College
      Trust & Management Society & Ors.                     ...        Petitioners.
            V/s.
      The State of Maharashtra & Ors.                       ...        Respondents.

      Mr.Yuvaraj Ghaval i/b Mr.Vijay Killedar for the Petitioners.
      Mr.A.P.Vanarse AGP for Respondent Nos.1 to 3 - State.

                                          CORAM : R. M. BORDE AND
                                                  N. J. JAMADAR, JJ.

DATE : 3RD JULY, 2019. P.C.:

1] Issue notice to the respondents, returnable on 14th August, 2019. Learned AGP appears and waives service on behalf of Respondent Nos.1 to 3 - State.
(N. J. JAMADAR, J.) (R. M. BORDE, J.) 1/1 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 10/07/2019 04:46:54 :::