Bombay High Court
Dayanand Anglo Vedic College Trust And ... vs The State Of Maharashtra Through The ... on 3 July, 2019
Author: N. J. Jamadar
Bench: R. M. Borde, N. J. Jamadar
hcs
6.w845.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.845 OF 2018
Dayanand Anglo Vedic College
Trust & Management Society & Ors. ... Petitioners.
V/s.
The State of Maharashtra & Ors. ... Respondents.
Mr.Yuvaraj Ghaval i/b Mr.Vijay Killedar for the Petitioners.
Mr.A.P.Vanarse AGP for Respondent Nos.1 to 3 - State.
CORAM : R. M. BORDE AND
N. J. JAMADAR, JJ.
DATE : 3RD JULY, 2019. P.C.:
1] Issue notice to the respondents, returnable on 14th August, 2019. Learned AGP appears and waives service on behalf of Respondent Nos.1 to 3 - State.
(N. J. JAMADAR, J.) (R. M. BORDE, J.) 1/1 ::: Uploaded on - 06/07/2019 ::: Downloaded on - 10/07/2019 04:46:54 :::