Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] Union of India - Subsection Section 140(18) in The Coal Mines Regulations, 2011 (18)Precaution shall be taken to minimize the possibility of hydraulic fluids or oils coming in contact with hot surface, electrical apparatus or cables.
