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[Cites 0, Cited by 1] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(9) in Andhra Pradesh Education Act, 1982

(9)The amount payable under sub-section (8) shall, subject to rules made under this Act, be paid by the competent authority to the person interested in the educational institution in such manner and within such time as may be prescribed.