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Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 25 September, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                              ... ... Petitioner/s
                                                      Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr. Dinu Kumar with Ms.Ritika Rani, Advts
                  For the State          :       Mr.Sheo Shankar Prasad (Sc8)
                  For the BPSC           :       Mr. Kaushal Kr. Jha, Sr. Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

7    25-09-2023

Learned counsel for the petitioners, learned counsel for the BPSC and learned counsel for the State are present.

2. As prayed for on behalf of the petitioners, the matter is passed over.

(Madhuresh Prasad, J) shyambihari/-

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