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State of Rajasthan - Section

Section 23 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

23. Submission of Returns.

(1)The contractor shall submit return on quarterly basis in form-D.
(2)The contractor shall submit any other information as may be required by the office of Chief/Senior Electrical Inspector (HoD).