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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(d) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(d)the duties and functions to be discharged by the Agricultural Produce Marketing Standards Bureau for the promotion of grading, standardization and quality certification of agricultural produce under sub-section (2) (xiii) of section 11;