Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(2) in The Assam Economic and Statistical Service Rules, 1973 (2)Every probationer shall, during the period of probation, appear at and pass all the Departmental Examinations prescribed for the Service and conducted by the Commission.
