Section 171(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)The asami shall pay the rent direct to the guardian of the minor, lunatic or idiot [and the guardian shall without delay issue receipt for the payment to the asami.] [Added by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.]
