Income Tax Appellate Tribunal - Ahmedabad
Shri Sanjaykumar Shah,, Idar vs Dcit, Sk Circle,, Himmatnagar on 18 November, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD "SMC" BENCH
(BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER
& SHRI WASEEM AHMED, ACCOUNTANT MEMBER)
ITA. No: 184/AHD/2018
(Assessment Year: 2013-14)
Shri Sanjeevkumar Shah V/S Dy. Commissioner of
A-8, Asha Shopping Income Tax, SK Circle,
Centre, Shreenagar, Idar Himmatnagar
383430
(Appellant) (Respondent)
PAN: AEJPS 5688F
Appellant by : None
Respondent by : Shri N. K. Goel, Sr. D.R.
(आदे श)/ORDER
Date of hearing : 23 -10-2019
Date of Pronouncement : 18 -11-2019
PER MAHAVIR PRASAD, JUDICIAL MEMBER
1. This appeal filed by the Assessee is directed against the order of the Ld. CIT(A)-2, Ahmedabad dated 16.11.2017 pertaining to A.Y. 2013-14.
2 ITA No. 184/Ahd/2018. A.Y. 2013-14
2. On the date of hearing i.e. on 23-10-2019, none appeared on behalf of Assessee nor an adjournment application was filed on behalf of the Assessee though the notice fixing the date of hearing was served on Assessee, which indicates that the assessee is not interested in prosecuting the appeal, therefore, following the decision of ITAT Delhi Bench in the case of CIT Vs Multiplan India (Pvt.) Ltd., 38 ITD 320 (Del), we dismiss the appeal of the assessee in limine. The assessee shall however be at liberty to approach the Tribunal for recalling of this order, if prevented by sufficient cause for non-appearance on the date of hearing.
3. In the result, the appeal filed by the Assessee is dismissed.
Order pronounced in Open Court on 18 - 11- 2019
Sd/- Sd/-
(WASEEM AHMED) (MAHAVIR PRASAD)
ACCOUNTANT MEMBER True Copy JUDICIAL MEMBER
Ahmedabad: Dated 18 /11/2019
Rajesh
Copy of the Order forwarded to:-
1. The Appellant.
2. The Respondent.
3. The CIT (Appeals) -
4. The CIT concerned.
5. The DR., ITAT, Ahmedabad.
6. Guard File.
By ORDER
Deputy/Asstt.Registrar
ITAT,Ahmedabad