Supreme Court - Daily Orders
Jabil Circuit India Pvt. Ltd. vs Commissioner Of Central Excise, ... on 18 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
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ITEM NO.59 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7613/2014
JABIL CIRCUIT INDIA PVT. LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE, PUNE-III Respondent(s)
WITH
C.A. No. 5376/2016 (XII-A)
C.A. No. 5368/2016 (XII-A)
C.A. No. 5369/2016 (XII-A)
C.A. Nos. 11078-11083/2018 (XVII)
(FOR STAY APPLICATION ON IA 17260/2019)
Date : 18-02-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. Rupesh Kumar, AOR
Mrs. Pankhuri Shrivastava, Adv.
Mr. Pravesh Bahuguna, Adv.
Ms. Hetvi Mota, Adv.
Mr. Kavin Gulati, Sr. Adv.
Mr. Tarun Jain, Adv.
Mr. Shankey Agrawal, Adv.
Mr. Ashwini Chandrasekaran, Adv.
Mr. Pawanshree Agrawal, AOR
Mr. Arvind P. Datar, Sr. Adv.
Mr. Gautam Narayan, AOR
Ms. Asmita Singh, Adv.
Ms. Rukmani Menon, Adv.
For Respondent(s) Mr. Vikramjit Banerjee, ASG
Signature Not Verified
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Aishwarya Bhati, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2019.02.19
16:34:32 IST
Reason: Mr. Shekhar Vyas, Adv.
Mr. Damodar Solanki, Adv.
Mr. Nitya Rao, Adv.
Mr. B. Krishna Prasad, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List the matters in the first week of April, 2019 on a non- miscellaneous day for final arguments.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER