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Union of India - Section

Section 2036 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

2036.

G.S.R. 42, dated 20th December, 1994. - In exercise of the powers conferred by Sec. 7 of the Indian Telegraph Act, 1885. The Central Government hereby makes the following rules, namely :