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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(b) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(b)The registration under this clause is valid for a period of [five years] or when the registered manual worker attains the age of sixty years whichever is earlier.]