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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(l) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(l)"Qualified Candidate" means the candidate who has appeared for the ECET /ECET-AC and has been assigned rank in the common merit list and has the eligibility as per the criteria laid down under Rule 3.