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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Tamilnadu - Subsection

Section 121(a) in Tamil Nadu Educational Inspection Code

(a)Chief points noted at the inspection with reference to (i) enrolment in relation to the school-age population of the area, especially girls and Harijans, (ii) the potential contribution to permanent literacy, (iii) the distribution of the strength among the several standards, (iv) effectiveness of school organisation, teachers preparation of lessons and aid, teaching and practical work, (v) extent, causes and remedies of stagnation and wastage;