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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(iv)has acquired such financial or other interest as is likely to affect pre-judicially his function as the Member of the Council, or the Chairperson or Member of the Authority, or