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Patna High Court - Orders

Umesh Mishra & Anr. vs Rajaram Singh & Anr. on 6 October, 2015

Author: Shivaji Pandey

Bench: Shivaji Pandey

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Miscellaneous Appeal No.221 of 2013
                     ======================================================
                     Umesh Mishra & Anr.
                                                                        .... .... Appellant/s
                                                     Versus
                     Rajaram Singh & Anr.
                                                                       .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s    :    Mr.
                     For the Respondent/s     : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

4       06-10-2015

No one appears on behalf of appellant.

Three weeks' time is granted to remove the defects as pointed out by the Office, failing which the Memo of appeal shall stand rejected without further reference to a Bench.

(Shivaji Pandey, J) Jay/-

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