Patna High Court - Orders
Umesh Mishra & Anr. vs Rajaram Singh & Anr. on 6 October, 2015
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.221 of 2013
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Umesh Mishra & Anr.
.... .... Appellant/s
Versus
Rajaram Singh & Anr.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
4 06-10-2015No one appears on behalf of appellant.
Three weeks' time is granted to remove the defects as pointed out by the Office, failing which the Memo of appeal shall stand rejected without further reference to a Bench.
(Shivaji Pandey, J) Jay/-
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