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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(c) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(c)increase the number of inmates to be admitted by the hostel, lodging house or home for women and children.